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[Cites 0, Cited by 0] [Section 133(1)] [Section 133] [Entire Act]

State of Punjab - Subsection

Section 133(1)(a) in The Punjab Municipal Act, 1999

(a)is not competent to perform, or has shown gross neglect in the performance of, the duties imposed upon it by or under this Act or any other law for the time being in force; or