Legal Document View

Unlock Advanced Research with PRISMAI

Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 1] [Section 200(1)] [Section 200] [Entire Act]

State of Punjab - Subsection

Section 200(1)(ii) in The Punjab Panchayati Raj Act, 1994

(ii)in the case of a Panchayat Samiti or a Zila Parishad, the Director;