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[Cites 0, Cited by 1] [Section 18] [Entire Act]

State of Tripura - Subsection

Section 18(3) in Tripura Town and Country Planning Act, 1975

(3)The Outline Development Plan may indicate, define and provide for-
(a)the existing and proposed public and semi-public buildings, and
(b)all or any of the purposes and matters as may be indicated, defined and provided for in the Comprehensive Development Plan under S. 19.