Supreme Court - Daily Orders
Itc Ltd vs Cce, Kolkata Iv on 24 July, 2018
ITEM NO.6 REGISTRAR COURT. 1 SECTION XVI
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
BEFORE THE REGISTRAR MR. KAPIL MEHTA
Civil Appeal No(s). 293-294/2009
ITC LTD Appellant(s)
VERSUS
CCE, KOLKATA IV Respondent(s)
(only Civil Appeal No.18765/2017 and 20852/2017 are to be listed
before Ld. Registrar Court.
WITH
C.A. No. 20852/2017 (XIV)
C.A. No. 18765/2017 (XIV)
(only CA 18765 and 20852/2017 are to be listed in Ld. Registrar
Court.)
Date : 24-07-2018 These appeals were called on for hearing today.
For Appellant(s)
Mr. Praveen Kumar, AOR
Mr Sidharth Jain, Adv.
Mr Vipin Sood, Adv.
Mr Ankur Gogia, Adv.
Mr Rishi Kapoor, Adv.
Mr Om Prakash, Adv.
Mr. B. Krishna Prasad, AOR
For Respondent(s)
Mr Om Prakash, Adv.
Mr. B. Krishna Prasad, AOR
Mr Ankit Sachdeva, Adv.
Ms Rachana Yadav, Adv.
Mr. Kishore Kunal, AOR
UPON hearing the counsel the Court made the following
O R D E R
C.A. No. 20852/2017
Signature Not Verified
Digitally signed by
HEMA JOSHI
Date: 2018.07.28
Ld. Counsel for the appellant is granted four weeks time 11:30:29 IST Reason: for filing affidavit of valuation and ad valorem court fee.
-2-Item No.6 C.A. No. 18765/2017 Await certificate of service. Reminder be issued.
Ld. Counsel for the appellant is granted four weeks time for filing affidavit of valuation and deficit court fee.
List again on 12.9.2018.
KAPIL MEHTA Registrar 24.07.2018 hj