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[Cites 0, Cited by 0] [Section 4] [Entire Act]

State of Uttar Pradesh - Subsection

Section 4(10) in The U.P. Antarim Zila Parishad Act, 1958

(10)The official members of the Antarim Zila Parishad shall have no right of vote at its meeting, for anything contained in this Act, or the U.P. District Boards Act, 1922, or any other law to the contrary notwithstanding.