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[Cites 0, Cited by 0] [Section 33(1)] [Section 33] [Entire Act]

Bombay Presidency - Subsection

Section 33(1)(b) in The Bombay Money-Lenders Act, 1946

(b)persistently follows such other person from place to place or interferes with any property owned, or used by him or deprives him of, or hinders him in, the use thereof, or