Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 25] [Entire Act] State of Uttarakhand - Subsection Section 25(3) in The Uttarakhand Water Tax on Electricity Generation Act, 2012 (3)The number, nature and categories of other officers and employees required to assist the Commission, to discharge its functions, shall be such as maY be Prescribed.
