Section 3 in Andhra Pradesh Regulation of Admissions into Under Graduate Professional Courses (In Architecture (B. Arch and Other Related Courses), Rules 2012
3. Eligibility Criteria for Admission.
- The eligibility criteria for Admission into Under Graduate 5-year B.Arch course shall be as mentioned below;(i)The candidate should be of Indian Nationality(ii)The candidate should satisfy 'local'/'non-local' status requirements as laid down in the A.P. Educational Institutions (Regulation of Admission) order, 1974, as subsequently amended.(iii)The candidate should have passed the qualifying examination either in,-(a)10+2 or equivalent and secured 50% marks (45% in case of reserved categories) in aggregate with Mathematics as subject. Or(b)10+3 Diploma (any stream) recognized by State Government and secured 50% aggregate marks (45% in case of reserved categories) in aggregate with Mathematics as subject.(iv)The candidates should also have secured State Architecture Rank and satisfy other conditions as laid down in these rules.(v)Provided that Category B seats shall be as specified in Rule 7 (ii) (c) of these rules.(vi)The vacant seats, if any, in B.Arch course shall be filled only with candidates who secured SAR/score at Online NATA test conducted by Council of Architecture and satisfied other conditions.(vii)The candidates should satisfy local/non-local status requirement as laid down in the Andhra Pradesh Educational Institutions (Regulation of Admissions) order, 1974 as subsequently amended for admission into category A seats in Unaided Professional Institutions and for all seats in University colleges.
