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[Cites 0, Cited by 0] [Section 31(1)] [Section 31] [Entire Act]

State of Andhra Pradesh - Subsection

Section 31(1)(ii) in Hyderabad Horse Racing and Betting Tax Rules, 1949

(ii)make over to the Betting Tax Officer the amount of the tax due to the Government on such monies at the rate specified by the Government in sections 13 and 16(i).