Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 17] [Entire Act] State of Tamilnadu - Subsection Section 17(4) in Tamil Nadu Village Panchayat Secretaries (Conditions of Service) Rules, 2013 (4)During the period of suspension, a person holding the post is eligible for subsistence allowance of 50% of the last pay and allowances drawn.
