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[Cites 0, Cited by 0] [Section 11] [Entire Act]

State of Tamilnadu - Subsection

Section 11(4) in Tamil Nadu Electricity (Reorganisation and Reforms) Transfer Scheme, 2010

(4)Till further orders of the Commission regarding the tariff determination, the revenues from the distribution and retail supply of electricity shall be collected by Tangedco in its entirety and will reimburse the expenses of Tantransco on actual basis till further order of the Commission on determination of Tariff for transmission charges.