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[Cites 0, Cited by 0] [Section 17(7)] [Section 17] [Entire Act]

State of Andhra Pradesh - Subsection

Section 17(7)(b) in Andhra Pradesh Pawn Brokers Act, 2002

(b)the power to seal any box, receptacle, room or building where any accounts, registeres or other documents are kept or reasonably believed to be kept and if the owner or any other person in occupation leaves the premises or refuses to open the box. receptacle, room or building or is not available, room or building on authorisation in writing by the officer referred to in sub-section (3) of this section;