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Rajasthan High Court - Jodhpur

Keshar Devi vs Aali on 3 August, 2022

Author: Kuldeep Mathur

Bench: Kuldeep Mathur

                                           HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                           JODHPUR

                                                       S.B. Civil First Appeal No. 81/2021

                                   Keshar Devi & Ors.
                                                                                                       ----Appellants
                                                                         Versus
                                   Aali
                                                                                                      ----Respondent


                                   For Appellant(s)            :     Mr. Rajendra Choudhary.
                                   For Respondent(s)           :



                                                   HON'BLE MR. JUSTICE KULDEEP MATHUR

Order 03/08/2022 Heard.

Admit. Issue notice of the stay application to the respondent, returnable on 22.08.2022. Notice be given 'dasti'.

Record of the Court below be called for.

List this matter on 22.08.2022, as prayed.

(KULDEEP MATHUR),J 3-Prashant/-

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