Rajasthan High Court - Jodhpur
Keshar Devi vs Aali on 3 August, 2022
Author: Kuldeep Mathur
Bench: Kuldeep Mathur
HIGH COURT OF JUDICATURE FOR RAJASTHAN
JODHPUR
S.B. Civil First Appeal No. 81/2021
Keshar Devi & Ors.
----Appellants
Versus
Aali
----Respondent
For Appellant(s) : Mr. Rajendra Choudhary.
For Respondent(s) :
HON'BLE MR. JUSTICE KULDEEP MATHUR
Order 03/08/2022 Heard.
Admit. Issue notice of the stay application to the respondent, returnable on 22.08.2022. Notice be given 'dasti'.
Record of the Court below be called for.
List this matter on 22.08.2022, as prayed.
(KULDEEP MATHUR),J 3-Prashant/-
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