Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 44] [Entire Act] State of Uttarakhand - Subsection Section 44(3) in Uttaranchal Value Added Tax Act, 2005 (3)[ Repealed.] [Sub-section (3) of Section 44 is repealed vide Notification No. 1314/XXXVII(4)/2008, date 31-3-08.]
