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[Cites 0, Cited by 0] [Section 89(2)] [Section 89] [Entire Act]

State of Arunachal Pradesh - Subsection

Section 89(2)(f) in Arunachal Pradesh Municipal Elections Act, 2009

(f)the manner of giving and recording of votes by means of voting machines and the procedure as to voting to be followed at polling stations where such machines are used;