Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

State of Sikkim - Section

Section 2 in Sikkim Subject Rules, 1961

2. Definition.

- In these rules unless the context otherwise requires :
(a)'Chief Executive Officer' means the Chief Executive Officer of the' Government of Sikkim.
(b 'Form' means a form given in the Schedule.
(c)'Government' means the Government of His Highness the Maharaja of Sikkim.
(d)'Regulation' means the Sikkim Subjects Regulation, 1961.
(e)'Schedule' means the Schedule to these rules.