Supreme Court - Daily Orders
Guddi Upadhyay @ Gudia vs Sanjay Kumar Upadhyay on 19 January, 2017
Bench: Pinaki Chandra Ghose, Rohinton Fali Nariman
IN THE SUPREME COURT OF INDIA
CIVIL ORIGINAL JURISDICTION
Transfer Petition(s)(Civil) No(s). 593/2014
GUDDI UPADHYAY @ GUDIA Petitioner(s)
VERSUS
SANJAY KUMAR UPADHYAY Respondent(s)
O R D E R
As per Office Report dated 18-01-2017, service is complete on the sole respondent but no one has entered appearance on his behalf so far.
This petition under Section 25 of the Civil Procedure Code read with Order XLI of the Supreme Court Rules, 2013 has been filed by the petitioner (the wife) for transfer of proceedings in Matrimonial Suit No.35 of 2013 titled as “Sanjay Kumar Upadhyay vs. Guddi Upadhyay @ Gudia” pending before the Court of Principal Judge, Family Court, Munger, Bihar to the Court of the Principal Judge, Family Court at Godda, Jharkhand.
Having heard learned counsel for the petitioner and taking into consideration the grounds taken in the transfer petition, we direct transfer of the aforesaid case pending before the Court of Principal Judge, Family Court, Munger, Bihar to the Court of the Principal Judge, Family Court at Godda, Jharkhand.
Let the record of the case be transferred without delay.
The Transfer Petition is allowed in the afore-stated terms.
.....................J (PINAKI CHANDRA GHOSE) Signature Not Verified Digitally signed by VISHAL ANAND Date: 2017.01.19 17:42:10 IST .....................J (ROHINTON FALI NARIMAN) Reason: NEW DELHI;
19TH JANUARY, 2017.
ITEM NO.9 COURT NO.6 SECTION XVIA
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Transfer Petition(s)(Civil) No(s). 593/2014
GUDDI UPADHYAY @ GUDIA Petitioner(s)
VERSUS
SANJAY KUMAR UPADHYAY Respondent(s)
Date: 19/01/2017 This petition was called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE PINAKI CHANDRA GHOSE HON'BLE MR. JUSTICE ROHINTON FALI NARIMAN For Petitioner(s) Mr. Vikram Patralekh, Adv. Ms. Sarika Singh, Adv.
Mr. Santosh Kumar Tripathi, AOR For Respondent(s) UPON hearing the counsel the Court made the following O R D E R The Transfer Petition is allowed in terms of the signed order.
(VISHAL ANAND) (SAROJ KUMARI GAUR)
COURT MASTER COURT MASTER
(Signed Order is placed on the file)