Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 44] [Entire Act]

State of Punjab - Subsection

Section 44(3) in Punjab Contract Labour (Regulation and Abolition) Rules, 1973

(3)
(i)A portion of the dining hall and service counter shall be partitioned off and reserved for women workers in proportion to their number.
(ii)Washing places for women shall be separated and screened to secure privacy.