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[Cites 0, Cited by 0] [Section 317(6)] [Section 317] [Entire Act]

Union of India - Subsection

Section 317(6)(c) in The Merchant Shipping Act, 1958

(c)the expiry date of the certificate may remain unchanged provided one or more annual survey is carried out so that the maximum interval between the surveys specified under sub-section (5) is not exceeded.