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The Delhi And District Cricket ... vs Sudhir Kumar Aggarwal on 23 September, 2020

Bench: L. Nageswara Rao, Hemant Gupta, S. Ravindra Bhat

     ITEM NO.8                    Court 5 (Video Conferencing)                SECTION XIV

                                   S U P R E M E C O U R T O F          I N D I A
                                           RECORD OF PROCEEDINGS

     Petition(s) for Special Leave to Appeal (C)                       No(s).11204/2020

     (Arising out of impugned final judgment and order dated 15-09-2020
     in FAO No.92/2020 passed by the High Court Of Delhi At New Delhi)

     THE DELHI AND DISTRICT CRICKET                    ASSOCIATION           Petitioner(s)

                                                       VERSUS

     SUDHIR KUMAR AGGARWAL & ORS.                                            Respondent(s)

     (with applns for exemption from filing c/c of the impugned judgment
     and exemption from filing affidavit )

     Date : 23-09-2020 This petition was called on for hearing today.

     CORAM :
                             HON'BLE MR. JUSTICE L. NAGESWARA RAO
                             HON'BLE MR. JUSTICE HEMANT GUPTA
                             HON'BLE MR. JUSTICE S. RAVINDRA BHAT

     For Petitioner(s)                   Ms.   Aishwarya Bhati,ASG
                                         Mr.   Gaurav Sharma, AOR
                                         Mr.   Prateek Bhatia, Adv.
                                         Mr.   Saurabh Chaddha, Adv.

     For Respondent(s)                   Mr.   K.V.Viswanathan,Adv.
                                         Mr.   Ankur Chawla,Adv.
                                         Mr.   Kunal Vajani,Adv.
                                         Mr.   Arjun Bobde,Adv.
                                         Mr.   Farrukh Rasheed, AOR

                                         Dr.   Abhishek Singhvi, Sr. Adv.
                                         Mr.   Shyam Divan,Sr.Adv
                                         Mr.   Ankur Chawla, Adv.
                                         Ms.   Meenakshi Chatterjee, Adv.
                                         Mr.   Jayant Mohan, AOR

                              UPON hearing the counsel the Court made the following
                                                 O R D E R

Adjourned.

Reason: (Geeta Ahuja) (Anand Prakash) Court Master Court Master