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Patna High Court - Orders

Janardan Kumar Singh vs The Union Of India & Ors on 26 August, 2009

Author: Navin Sinha

Bench: Navin Sinha

                            IN THE HIGH COURT OF JUDICATURE AT PATNA
                                      MJC No.2055 of 2009
                                      JANARDAN KUMAR SINGH
                                             Versus
                                    THE UNION OF INDIA & ORS
                                          -----------

3.   26.08.2009

Heard the learned Counsel for the petitioner.

For the reasons mentioned in Para 5 of the restoration application the same is allowed. Let CWJC No. 15948 of 2008 be restored to its original file. Snkumar/-

(Navin Sinha,J.)