Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 26(1)] [Section 26] [Entire Act]

State of Telangana - Subsection

Section 26(1)(d) in Telangana State Private Universities (Establishment and Regulation) Act, 2018

(d)the manner and terms and conditions of appointment of other officers and teachers and their powers and functions;