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[Cites 0, Cited by 0] [Section 10] [Entire Act]

State of Punjab - Subsection

Section 10(2) in Rules to regulate the Employment, Suspension, Removal and Conduct of Officers and Servants of Improvement Trusts in Punjab

(2)An Accountant who has not passed the Departmental Examination and who has not been confirmed prior to the date on which these rules come into force shall be required to pass the Departmental Examination within three years failing which he shall be revered from the post. Government may for special reasons extend this period of three years in any case.