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[Cites 0, Cited by 0] [Section 189(1)] [Section 189] [Entire Act]

State of Maharashtra - Subsection

Section 189(1)(a) in The Maharashtra Municipal Councils, Nagar Panchayats And Industrial Townships Act, 1965

(a)any material alteration, enlargement or reconstruction of any buildings, or of any wall including compound wall and fencing, verandahs, fixed platform, plinth, door-step or the like, whether constituting part of a building or not;