Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 30] [Entire Act] State of Maharashtra - Subsection Section 30(1) in The Maharashtra Water Conservation Corporation Act, 2000 (1)The Corporation shall make provisions for such Reserve and other specially denominated Funds as the State Government may, from time to time, direct.
