Kerala High Court
Sarojini Amma vs Krishnan Nair on 23 March, 2021
IA/1/2021 IN RSA 179/2021 1/3
IN THE HIGH COURT OF KERALA AT ERNAKULAM
Present:
THE HONOURABLE MR.JUSTICE N.ANIL KUMAR
Tuesday,the 23rd day of March 2021/2nd Chaithra, 1943
IA.1/2021 IN RSA.179/2021 (D)
For information purpose only
AS No.27/2006 of the SUB COURT, TIRUR
OS No.111/1989 of the MUNSIFF MAGISTRATE COURT,PONNANI
PETITIONERS/APPELLANTS:
1. SAROJINI AMMA, AGED 76 YEARS,
D/O THACHAKATH MADHAVIAMMA, PERUMBADAPPA AMSOM DESOM,
PONNANI TALUK, MALAPPURAM DISTRICT.
2. MADHAVI AMMA, AGED 79 YEARS
D/O KALLIANIAMMA, PERUMBADAPPA AMSOM DESOM, PONNANI TALUK,
MALAPPURAM DISTRICT.
3. GIREESAN NAIR, AGED 52 YEARS
S/O SAROJINI AMMA,PERUMBADAPPA AMSOM DESOM, PONNANI TALUK,
MALAPPURAM DISTRICT.
RESPONDENTS/RESPONDENTS:
1. KRISHNAN NAIR
S/O THACHAKATH UNNIYAMMA,PERUMBADAPPA AMSOM DESOM,
PONNANI TALUK, MALAPPURAM DISTRICT, PIN-679580.
2. GOPALAN NAIR
S/O THACHAKATH UNNIYAMMA, PERUMPADAPPA AMSOM DESOM,
PONNANI TALUK, MALAPPURAM DISTRICT, PIN-679580.
3. SARASWATHY @ KUTTI AMMA, AGED 69 YEARS
D/O KALLIANI AMMA,PERUMBADAPPA AMSOM DESOM,PONNANI
TALUK,MALAPPURAM DISTRICT -679580.
4. PRABHAKARAN NAIR, AGED 61 YEARS
S/O KALLIANI AMMA, PERUMBADAPPA AMSOM DESOM, PONNANI TALUK,
MALAPPURAM DISTRICT-679580.
5. MURALEEDHARAN NAIR, AGED 61 YEARS
S/O KALLIANI AMMA, PERUMBADAPPA AMSOM DESOM, PONNANI TALUK,
IA/1/2021 IN RSA 179/2021 2/3
MALAPPURAM DISTRICT-679580.
6. RAJAN, AGED 43 YEARS
S/O SAROJANI AMMA, PERUMBADAPPA AMSOM DESOM, PONNANI TALUK,
MALAPPURAM DISTRICT-679580.
7. PATTATH SAROJINI AMMA, AGED 79 YEARS
W/O LATE NARAYANAN NAIR, PALLIKKARA AMSOM DESOM, PONNANI
For information purpose only
TALUK, MALAPPURAM DISTRICT-679575.
8. DINESSAN, AGED 59 YEARS
S/O LATE NARAYANAN NAIR, PALLIKKARA AMSOM DESOM, PONNANI
TALUK, MALAPPURAM DISTRICT-679575.
9. BINDU, AGED 57 YEARS
D/O LATE NARAYANAN NAIR, PALLIKKARA AMSOM DESOM, PONNANI
TALUK, MALAPPURAM DISTRICT, PIN-679575.
10. KAMALAM, AGED 89 YEARS
W/O THACHAKATH RAMAN NAIR, PERUMBADAPPA AMSOM-DESOM,
PONNANI TALUK, MALAPPURAM DISTRICT-679580.
11. NALINI, AGED 72 YEARS
D/O THACHAKATH RAMAN NAIR, PERUMBADAPPA AMSOM-DESOM,
PONNANI TALUK, MALAPPURAM DISTRICT-679580.
12. PRABHAKARAN, AGED 67 YEARS
S/O THACHAKATH RAMAN NAIR, PERUMBADAPPA AMSOM-DESOM,
PONNANI TALUK, MALAPPURAM DISTRICT-679580.
13. CHANDRAN, AGED 64 YEARS
S/O THACHAKATH RAMAN NAIR, PERUMBADAPPA AMSOM-DESOM,
PONNANI TALUK, MALAPPURAM DISTRICT-679580.
14. LATHA, AGED 61 YEARS
D/O THACHAKATH RAMAN NAIR, PERUMBADAPPA AMSOM-DESOM,
PONNANI TALUK, MALAPPURAM DISTRICT-679580.
15. USHA, AGED 66 YEARS
D/O THACHAKATH RAMAN NAIR, PERUMBADAPPA AMSOM-DESOM,
PONNANI TALUK, MALAPPURAM DISTRICT-679580.
16. RAMESH, AGED 49 YEARS
IA/1/2021 IN RSA 179/2021 3/3
S/O THACHAKATH RAMAN NAIR, PERUMBADAPPA AMSOM-DESOM,
PONNANI TALUK, MALAPPURAM DISTRICT-679580.
17. SURESH, AGED 64 YEARS
S/O THACHAKATH GOVINDAN NAIR, PERUMBADAPPA AMSOM DESOM,
PONNANI TALUK, MALAPPURAM DISTRICT, PIN-679580.
18. VASANTHI, AGED 69 YEARS
For information purpose only
D/O THACHAKATH GOVINDAN NAIR, PERUMBADAPPA AMSOM DESOM,
PONNANI TALUK, MALAPPURAM DISTRICT-679580.
19. VILASINI AMMA, AGED 71 YEARS
D/O KALLIANI AMMA, PERUMBADAPPA AMSOM DESOM, PONNANI
TALUK, MALAPPURAM DISTRICT--679580.
Application praying that in the circumstances stated in the affidavit filed therewith the High
Court be pleased to stay the operation of the judgment and decree dated 06.11.2020 in
AS.No.27/2006 by the Court of the Subordinate Judge of Tirur and judgment and decree in
OS.111/1989 passed by the Munsiff-Magistrate Court, Ponnani dated 31.01.2006, until the
disposal this appeal.
This application coming on for orders upon perusing the application and the affidavit filed in
support thereof, and upon hearing the arguments of M/S JAMSHEED HAFIZ, K.K.NESNA,
Advocates for the petitioner and of M/S C.V.MANUVILSAN, Advocate for the respondent
no.2, the court passed the following:
ORDER
The operation of the judgment and decree dated 06.11.2020 in AS.No.27/2006 of the Sub Court, Tirur and judgment and decree in OS.No.111/1989 of the Munsiff Court, Ponnani dated 31.01.2006 stands stayed for a period of three months. Post immediately after the summer vacation. 23-03-2021 Sd/-
N.ANIL KUMAR,JUDGE /true copy/ Sd/-
ASSISTANT REGISTRAR