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[Cites 0, Cited by 2] [Section 52] [Entire Act]

State of Uttar Pradesh - Subsection

Section 52(2) in Uttar Pradesh State Universities Act, 1973

(2)The First Ordinances of the Universities of Kumaun and Garhwal and of any other University to be established after the commencement of this Act shall be made by the State Government by notification in the Gazette.