Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 3] [Entire Act] State of Tamilnadu - Section Section 2 in Malabar Compensation for Tenants Improvements Act, 1899 2. Repeal of Act I of 1887. - [Repealed by the Repealing and Amending Act, 1901 (Central Act XI of 1901)].
