Himachal Pradesh High Court
Himachal Pradesh Housing And Urban ... vs . Rahul Gupta on 23 May, 2023
Bench: Tarlok Singh Chauhan, Virender Singh
Himachal Pradesh Housing and Urban Development Authority vs. Rahul Gupta CWP No. 3013/2023 .
23.5.2023 Present: Mr. Jeevesh Sharma, Advocate, vice Mr. Roop Lal Sharma, Advocate, for the petitioner.
Before the case is taken up, let complete pleadings as also evidence led in this case be placed for our perusal.
Tag with CWP No. 1072/2023.
r to (Tarlok Singh Chauhan) Acting Chief Justice (Virender Singh) Judge 23.5.2023 (pankaj) ::: Downloaded on - 24/05/2023 20:32:22 :::CIS