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State of Uttar Pradesh - Section

Section 15 in U.P. Co-operative Sugar Mills and Distilleries Employees Service Regulations, 2015

15. Procedure for Recruitment by Promotion.

- The Recruitment by Promotion for appointment in service, a Promotion Committee shall be constituted Promotion consisting of the following members:-
(a) Secretary /General Manager -President
(b) Concerned Section Head -Member
(c) Representative nominated by Managing Director -Member
(d) Representative nominated by Chairman administrator -Member
List/description of vacancies is send to Managing Director, U.P. Co-operative Sugar Factories Federation Ltd. by the Appointing Authority. After getting permission the promotion action through afore mentioned constituted committee shall be taken according to the provisions mentioned in Schedule-1. The final approval of the Chairman /Administrator shall be obtained by the appointing authority before the promotion of the candidates mentioned in the list.