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Bombay High Court

Pankaj N. Patel And Anr. vs Dastan Pvt. Ltd. And Ors on 11 December, 2025

Author: M.S. Sonak

Bench: M.S. Sonak

                                                       55-APP-223-2010.DOCX

                                                                               Shubham


          IN THE HIGH COURT OF JUDICATURE AT BOMBAY
              ORDINARY ORIGINAL CIVIL JURISDICTION
                              APPEAL NO. 223 OF 2010
                                         IN
                                SUIT NO. 27 OF 1979
Jamila Banu Sheikh                                   ...Appellant
     Versus
Jayashri Deve Baan & Ors.                             ...Respondents
                           WITH
            NOTICE OF MOTION NO. 1374 OF 2017
                           WITH
                   APPEAL NO. 134 OF 2011
                           WITH
                   APPEAL NO. 435 OF 2011
                           WITH
           INTERIM APPLICATION NO. 1739 OF 2019
                           WITH
                  APPEAL NO. 1177 OF 2010
   ______________________________________________________
Adv. Mithali Shetty a/w Munaf Virjee i/by AMR Law for the
Appellant in APP/223/2010 and for Respondent No.18 in
APP/435/2011.
Adv. Riya John i/by Ashok T. Gade for Appellants in APP/1177/2010.
Adv. Praveer Diwan a/w Shankar Mhatre and Dharmesh Pandya i/by
Ashwin Pandya & Associates for Respondent No.2 in APP/435/2011
and APP/223/2010, for Respondent No.1 in APP/1177/2010 and for
the Appellant in APP/134/2011.
Adv. Sunil C. Khandagale i/by Komal Punjabi for BMC.
Adv. Parag Shah a/w Dhwani D. for the Appellant in APP/435/2011,
Respondent No.1 in APP/223/2010 and APP/134/2011 and
Respondent No.2 APP/1177/2010.
Mr. Nitin C. Pawar, Court Receiver is present.
   ______________________________________________________


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                                                            55-APP-223-2010.DOCX




                                    CORAM : M.S. Sonak &
                                            Advait M. Sethna, JJ.

DATED : 11 December 2025 P.C.:-

1. List this matter on 12 March 2026 for final hearing.

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