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[Cites 0, Cited by 0] [Section 262] [Entire Act]

Union of India - Subsection

Section 262(m) in The Merchant Shipping Act, 1958

(m)the provision of bunks for [special trade passengers] [ Substituted by Act 69 of 1976, Section 2, for " unberthed passengers" w.e.f. 1.12.1976).]or for any proportion of such passengers on any specified classes of voyages, and the size and other particulars relating to the bunks to be so provided;