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Patna High Court - Orders

Umashankar Singh & Anr vs Keshwa Singh & Ors on 10 December, 2012

Author: Jyoti Saran

Bench: Jyoti Saran

        Patna High Court CWJC No.22494 of 2012 (2) dt.10-12-2012




                        IN THE HIGH COURT OF JUDICATURE AT PATNA
                                   Civil Writ Jurisdiction Case No.22494 of 2012
                    ======================================================
                    Umashankar Singh & Anr
                                                                          .... .... Petitioner/s
                                                       Versus
                    Keshwa Singh & Ors
                                                                         .... .... Respondent/s
                    ======================================================
                    Appearance :
                    For the Petitioner/s     : Mr. Chandrakant
                    For the Respondent/s      : Mr.
                    ======================================================
                    CORAM: HONOURABLE MR. JUSTICE JYOTI SARAN
                    ORAL ORDER

2    10-12-2012

Let the defects as pointed out in the office note dated 7.12.2012 be considered at the stage of admission.

(Jyoti Saran, J) SKPathak/-