Patna High Court - Orders
Umashankar Singh & Anr vs Keshwa Singh & Ors on 10 December, 2012
Author: Jyoti Saran
Bench: Jyoti Saran
Patna High Court CWJC No.22494 of 2012 (2) dt.10-12-2012
IN THE HIGH COURT OF JUDICATURE AT PATNA
Civil Writ Jurisdiction Case No.22494 of 2012
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Umashankar Singh & Anr
.... .... Petitioner/s
Versus
Keshwa Singh & Ors
.... .... Respondent/s
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Appearance :
For the Petitioner/s : Mr. Chandrakant
For the Respondent/s : Mr.
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CORAM: HONOURABLE MR. JUSTICE JYOTI SARAN
ORAL ORDER
2 10-12-2012Let the defects as pointed out in the office note dated 7.12.2012 be considered at the stage of admission.
(Jyoti Saran, J) SKPathak/-