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[Cites 0, Cited by 0] [Section 79(3)] [Section 79] [Entire Act]

State of Maharashtra - Subsection

Section 79(3)(e) in Maharashtra Public Universities Act, 2016

(e)one teacher belonging to Scheduled Castes or Scheduled Tribes or De-notified Tribes (Vimukta Jatis) or Nomadic Tribes or Other Backward Classes and one non-teaching employee nominated by the Senate from amongst its members;