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[Cites 0, Cited by 0] [Section 53(2)] [Section 53] [Entire Act]

State of Andhra Pradesh - Subsection

Section 53(2)(j) in Andhra Pradesh Electricity Reform Act, 1998

(j)the amount of fines and penalties to be imposed for violation of provisions of this Act including the method and manner of imposition of fines and penalties and collection of the same;