Section 10(1)(m) in Chhattisgarh Audyogik Nivesh Protsahan Adhiniyam, 2002

[Cites 0, Cited by 0] [Section 10(1)] [Section 10] [Entire Act]

State of Chattisgarh - Subsection

Section 10(1)(m) in Chhattisgarh Audyogik Nivesh Protsahan Adhiniyam, 2002

(m)Minister-in-charge of matters relating to Housing and Environment.

(mm)[ Minister in charge of matters relating to Revenue.] [Inserted by Act No. 16 of 2004, dated 2.1.2005.]