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[Cites 0, Cited by 0] [Section 21(1)] [Section 21] [Entire Act]

Union of India - Subsection

Section 21(1)(i) in Minimum Wages (Central) Rules, 1950

(i)[The wages of a worker in any scheduled employment] [ Substituted by G.S.R. 109, dated 14.1.1959.] shall be paid on a working day,-