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State of Karnataka - Section

Section 31 in Rajiv Gandhi University of Health Sciences Act, 1994

31. Term of office of the members of Senate, Syndicate and Academic Council.

- Save as otherwise provided in this Act the Senate, Syndicate and Academic Council shall be reconstituted at or about same time every three years, and members of the authorities shall except in the case of ex- officio members hold office as members thereof up to the date of next reconstitution:Provided that no person nominated or elected to any of the authorities specified in section 20 shall hold office for more than two consecutive terms in such authority.