Section 2(g) in Agricultural And Processed Food Products Export Development Authority Act, 1985
(g)"processing" in relation to [Scheduled products or, as the case may be, Special products] [Substituted for the words "Scheduled products" by Act No. 20 of 2009] includes the process of preservation of such products such as canning, freezing, drying, salting, smoking, peeling or filleting and any other method of processing which the Authority may, by notification in the Official Gazette, specify in this behalf;
