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[Cites 0, Cited by 0] [Section 27(2)] [Section 27] [Entire Act]

Union of India - Subsection

Section 27(2)(c) in The Merchant Shipping (Crew Accommodation) Rules, 1960

(c)In determining the number of water closets required by this sub-rule no account shall be taken of any water closet forming part of a permanent hospital.