Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 30] [Entire Act]

State of Jammu-Kashmir - Subsection

Section 30(2) in Sher-I-Kashmir Universities of Agricultural Sciences and Technology Act, 1982

(2)The University through its research organization shall be the principal agency of control over research activities in the Agriculture, Animal Husbandry and allied branches [in the State.] [Deleted by Act VIII of 1998.]