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[Cites 0, Cited by 0] [Section 207(1)] [Section 207] [Entire Act]

State of Jammu-Kashmir - Subsection

Section 207(1)(b) in Jammu and Kashmir Municipal Corporation Act, 2000

(b)willfully or negligently break, injure, turn on, open, close shut off or otherwise interfere with any lock, cock, valve, pipe, meter or other work or apparatus belonging to the Corporation ; or