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[Cites 0, Cited by 0] [Section 64] [Entire Act]

State of West Bengal - Subsection

Section 64(5) in West Bengal Trade Unions Rules, 1998

(5)After the total number of votes polled in favour of each of the contesting Trade Unions has been announced under sub-rule (1) or sub-rule (4), the Presiding Officer shall complete and sign the counting sheet in Form Z2, and no application for recount shall be entertained thereafter.