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[Cites 0, Cited by 0] [Section 149] [Entire Act]

State of Odisha - Subsection

Section 149(2) in The Orissa Municipal Corporation Act, 2003

(2)The Government shall in each year give to the Corporation an amount which shall include any money given by the Government to the Corporation as subvention for a specific purpose or given towards the payment of salary and allowances, if any, of the officers and employees of the Corporation in so far as their work relates to road development and maintenance.