Supreme Court - Daily Orders
Podar Finance Private Limited vs Official Liquidator Of Jaipur Spinning ... on 26 August, 2014
Bench: J. Chelameswar, A.K. Sikri
ITEM NO.15 COURT NO.9 SECTION XV
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Petition(s) for Special Leave to Appeal (C) No(s). 3580/2011
(Arising out of impugned final judgment and order dated 25/10/2010
in DBCSA No. 2/2010,25/10/2010 in SBCA No. 44/2009,25/10/2010 in
CP No. 10/1980 passed by the High Court Of Rajasthan At Jaipur)
PODDAR FINANCE P.LTD. Petitioner(s)
VERSUS
OFICIAL LIQUIDATOR OF JAIPUR SPINNING &W Respondent(s)
(With office report)
(For Final Disposal)
WITH
SLP(C) No. 35600/2011
Date : 26/08/2014 These petitions were called on for hearing
today.
CORAM :
HON'BLE MR. JUSTICE J. CHELAMESWAR
HON'BLE MR. JUSTICE A.K. SIKRI
For Petitioner(s) Mr. C.A. Sundaram, Sr. Adv.
Mr. Gopal Jain, Sr. Adv.
Mr. Mahesh Agarwal, Adv.
Mr. Shriraj Dhruv, Adv.
Ms. Manasi Kumar, Adv.
Mr. Ankur Saigal, Adv.
Mr. E. C. Agrawala ,Adv.
For Respondent(s) Ms. Shobha ,Adv.
Ms. Jyoti Rana, Adv.
Mr. Prasanna, Adv.
UPON hearing the counsel the Court made the following
O R D E R
List the matters on Tuesday, the 9th September, Signature Not Verified 2014. Digitally signed by Deepak Mansukhani Date: 2014.08.26 17:45:43 IST Reason: (DEEPAK MANSUKHANI) (INDU BALA KAPUR) COURT MASTER COURT MASTER