Calcutta High Court (Appellete Side)
Sandip Sail Iisco Steel Plant vs Ct. 21 Sukhamoy Ghosal on 13 December, 2018
Author: Biswajit Basu
Bench: Biswajit Basu
1
ML 568
Dt. W.P. No. 21038 (W) of 2007
03.12.18
sandip SAIL IISCO Steel Plant
Versus
Ct. 21 Sukhamoy Ghosal
13.12.18
None appears on behalf of the parties. No accommodation is prayed for.
W.P. No. 21038 (W) of 2007 is dismissed for default.
(Biswajit Basu, J.) 2 3