Section 9(3)(a) in Andhra Pradesh Government Professional Institutions (Regulation of Admissions into Under-Graduate Medical and Dental Professional Courses, 2004

[Cites 0, Cited by 0] [Section 9(3)] [Section 9] [Entire Act]

(a)Seats shall be reserved in each course for the following categories, to the extent indicated against them:

(i)Physically Handicapped ... 3% (*)

(ii)National Cader Corps ... 1/4% (0.25%)

(iii)Games and Sports ... 1/2%(0.50%)

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