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[Cites 0, Cited by 17] [Section 9] [Entire Act]

Union of India - Subsection

Section 9(2) in The Indian Medicine Central Council Act, 1970

(2)The Vice-President for each of the Ayurveda, Siddha [, Unani and Sowa-Rigpa] [ Substituted by Indian Medicine Central Council (Amendment) Act, 2010 (NO. 43 OF 2010] systems of medicine elected under sub-section (3) of section 3 shall be, respectively, the Chairman of the Committees referred to in clauses (a), (b) and (c) of sub-section (1).