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Chattisgarh High Court

Manharan And Others vs State Of Chhattisgarh 38 Cra/856/2002 ... on 7 February, 2019

                 HIGH COURT OF CHHATTISGARH, BILASPUR

                                       Order Sheet

                                   CRA No. 1030 of 2002
                    Manharan And Others Versus State Of Chhattisgarh



07/02/2019

Shri Varunendra Mishra, counsel for the appellants.

Shri Ashutosh Pandey, P.L. for the State. Counsel for the appellant seeks time. List this case for final argument on 12/03/2019.

Sd/-

(Sharad Kumar Gupta) Judge Kamde