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[Cites 0, Cited by 1] [Section 1] [Entire Act]

Bengal Presidency - Subsection

Section 1(2) in Bengal Excise Act, 1909

(2)It extends to the whole of [West Bengal] [Substituted by paragraph (2) of Article 3 of the Indian Independence (Adaptation of Bengal and Punjab Acts) Order, 1948 for the word Bengal.]; and